The Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987
The Second Schedule
[See sections 4(2), 6, 7 and 9(1)]
Details of Mining Concessions Abolished and Declared as Mining Leases on and From a Date Subsequent to The Appointed Day
Sl. No. |
Name of the concession holder and his residence |
Denomination of the mine |
Nature |
Situation |
Number and date of title |
Date of abolition and declaration of any mining lease |
Amount (in Rs.) |
Village |
Taluka |
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
1. |
GeorginaFilomena de Figueiredo, of Loutulim. |
Predico Oiteiral do Estadoe Outros |
Fe/ Mang |
Colem |
Sanguem |
2 of 11-7-1963 |
12-7-1963 |
11,200 |
2. |
Vassudeva Guiri Quenim, of Goa. |
Culnasodd e outros |
Iron |
Bali |
Quepem |
3 of 11-7-1963 |
12-7-1963 |
11,200 |
3. |
FirmaMineria Nacmol Ltd., of Margao. |
Vagmoloi Perisodo |
Fe/ Mang |
Curdi |
Sanguem |
4 of 11-7-1963 |
12-7-1963 |
8,200 |
4. |
Firma Mineria Nacinal Ltd., of Margao. |
Namosmodi |
Ditto |
Ditto |
Ditto |
5 of 11-7-1963 |
12-7-1963 |
9,500 |
5. |
Companhia Mineria Progresso limitada, of Sanguem. |
Morga Foncul ou Chicolmolo |
Ditto |
Vichundrem |
Ditto |
6 of 10-8- 1963 |
11-8-1963 |
11,600 |