The Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965

[Act No. 30 of 1965]

[25th September, 1965.]

Contents
Sections	Particulars
Title	The Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965
1.	Short title and commencement
2.	Definitions
3.	Extension of Code of Civil Procedure and Arbitration Act, 1940, to Goa, Daman and Diu
4.	Repeal and saving
5.	Rules of construction
6.	Power to remove Difficulties
7.	Consequential provisions