The Goa, Daman and Diu (Administration) Act, 1962

[Act No. 1 of 1962]

[27th March, 1962.]

Contents
Title	The Goa, Daman and Diu (Administration) Act, 1962
Sections	Chaptericulars
1.	Short title and commencement
2.	Definitions
3.	Representation in the House of the People
4.	Officers and functionaries in relation to Goa, Daman and Diu
5.	Continuance of existing laws and their adaptation
6.	Power to extend enactments to Goa, Daman and Diu
7.	Repealed
8.	Power to construe laws
9.	Validation of certain action and indemnity of officers for certain acts
10.	Power to remove difficulties
11.	Repeal and saving