2. Definitions.-

In this Act, unless the context otherwise requires,-

(a) "Administrator" means the Administrator of Goa, Daman and Diu appointed by the President under Article 239 of the Constitution;

(b) "appointed day" means the twentieth day of December, 1961;

(c) "Goa, Daman and Diu" means the Union territory of Goa, Daman and Diu.

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