The Foreign Marriage Act, 1969

THE FIRST SCHEDULE

(See section 5)

FORM OF NOTICE OF INTENDED MARRIAGE

To,

The Manager Officer

for............................

We hereby give you notice that a marriage under the Foreign Marriage Act, 1969 is intended to be solemnized between us within three months from the date hereof.

Witness our hands, this.........................day of............. 19.........................

Sd.A.B
Sd.C.D

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