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Foreign Contribution (Regulation) Act, 1976 Foot Notes 1 Inserted by the FCR (Amendment) Act, 1985, w.r.e.f. 20th. October, 1984. 2 Substituted by the FCR (Amendment) Act, 1985, w.r.e.f. 20th. October, 1984. 3 Substituted for the words "Government servant" by the FCR (Amendment) Act, 1985, w.r.e.f. 20th. October, 1984. 4 Substituted by the FCR (Amendment) Act, 1985, w.e.f. 1st. January, 1985. 5 Substituted for the words "require any association, specified in section 6" by the FCR (Amendment) Act, 1985, w.e.f. 1st. January,1985. 6 Substituted for the words and figure "class I post" by the FCR (Amendment) Act, 1985, w.r.e.f. 20th. October, 1984    |
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