The Farm Laws Repeal Act, 2021
[Act No. 40 of 2021]
[30th November, 2021.]
An Act to repeal the Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020, the Farmers' Produce Trade and Commerce (Promotion and Facilitation) Act, 2020, the Essential Commodities (Amendment) Act, 2020 and to amend the Essential Commodities Act, 1955.
BE it enacted by Parliament in the Seventy-second Year of the Republic of India as follows:-