Essential Commodities (Special Provisions) Act, 1981

Act No. 18 of 1981 [2nd September, 1981.]

Contents
Sections	Particulars
1	Short title, commencement and duration
2	Act 10 of 1955 to have effect subject to certain special provisions for a temporary period
3	Amendment of section 2
4	Amendment of section 6A
5	Amendment of section 6C
6	Amendment of section 6E
7	Amendment of section 7
8	Amendment of section 8
9	Amendment of section 10A
9A	Insertion of new section 10AA
10	Omission of section 12
10AA	Power to arrest
11	Substitution of new sections for section 12A.-
12A	Constitution of Special Courts
12AA	Offences triable by Special Courts
12AB	Appeal and revision
12AC	Application of Code to proceedings before a Special Court