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Essential Commodities Act, 1955 10AA. Power to Arrest. Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), no officer below the rank of an officer incharge of a police station or any police officer authorized by him in this behalf in writing, shall arrest any person accused of committing an offence punishable under this Act. 66 ]    |
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