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1. Short title and extent. (1) This Act may be called the Epidemic Diseases Act, 1897. 2 [(2) It extends to the whole of India except 3 [the territories which, immediately before the 1st November, 1956, were comprised in Part B States]] 4 * * *  |
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1. Short title and extent. (1) This Act may be called the Epidemic Diseases Act, 1897. 2 [(2) It extends to the whole of India except 3 [the territories which, immediately before the 1st November, 1956, were comprised in Part B States]] 4 * * * |
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