The Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959

[Act No. 31 of 1959]

[2nd September, 1959.]

Contents
Title	The Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959
Sections	Chaptericulars
1.	Short title, extent and commencement
2.	Definitions
3.	Act not to apply in relation to certain vacancies
4.	Notification of vacancies to employment exchanges
5.	Employers to furnish information and returns in prescribed form
6.	Right of access to records or documents
7.	Penalties
8.	Cognizance of offences
9.	Protection of action taken in good faith
10.	Power to make rules