AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Employees’ State Insurance Act, 1948

67. Corporation’s right to be indemnified in certain cases

[Omitted by Act No. 44 of 1966, section 29 w. e.f. 17th., June, 1967]









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement