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Emigration Act, 1983 Preamble (31 OF 1983) [ 10th September, 1983 ] An Act to consolidate and amend the law relating to emigration of citizens of India BE it enacted by Parliament in the Thirty-Fourth Year of the Republic of India as follows :- Comment: This Act replaces the earlier Emigration Act, 1922 which had become ineffective for the purpose of regulating emigration of Indian citizens.    |
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