Emigration Act, 1983
1. Short, extent, application and
commencement. -
(1) This Act may be called the Emigration Act,
1983.
It extends to the whole of India and applies also to
citizens of India outside India .
It shall come into force on such date as the
Central Government may, by notification, appoint and different dates may be
appointed for different provisions of this Act and any reference in any such
provision to the commencement of this Act shall be construed as a reference to
the commencement of that provision.