AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Emblems and Names (Prevention of Improper Use) Act, 1950

7. Savings. –

Nothing in this Act shall exempt any person from any suit or other proceedings, which might, apart from this Act, be brought against him.

  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement