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Electricity Act, 2003 Schedule Sub-section (3) of section 185 Enactments 1. The Orissa Electricity Reform Act, 1995 (Orissa Act No. 2 of 1996) 2. The Haryana Electricity Reform Act, 1997 (Haryana Act No. 10 of 1998) 3. The Andhra Pradesh Electricity Reform Act, 1998 (Andhra Pradesh Act No. 30 of 1998) 4. The Uttar Pradesh Electricity Reform Act, 1999 (Uttar Pradesh Act No. 24 of 1999) 5. The Karnataka Electricity Reform Act, 1999 (Karnataka Act No. 25 of 1999) 6. The Rajasthan Electricity Reform Act, 1999 (Rajasthan Act No. 23 of 1999) 7. The Delhi Electricity Reforms Act, 2000 (Delhi Act No. 2 of 2001) 8. The Madhya Pradesh Vidyut Sudhar Adhiniyam, 2000 (Madhya Pradesh Act No. 4 of 2001) 9. Gujarat Electricity Industry (Re-organisation and Regulation) Act, 2003 (Gujarat Act No. 24 of 2003)    |
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