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The Election Laws (Extension to Sikkim) Act, 1976
[Act No. 10 of 1976]
[25th January, 1976.]
Contents
Sections
Particulars
Title
Election Laws (Extension to Sikkim) Act, 1976
1.
Short title and commencement
2.
Extension and amendment of election laws
3.
Repeal and saving
The Schedule
The Representation of the People Act, 1950 (43 of 1950)
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