Section 5 and 7 not to apply to Ayurvedic, Siddha or Unani drugs | Drugs and Cosmetics Act, 1940 | Bare Acts | Law Library

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Drugs and Cosmetics Act, 1940

7A. Section 5 and 7 not to apply to Ayurvedic, Siddha or Unani drugs

Nothing contained in sections 5 and 7 shall apply to ¹⁰[Ayurvedic, Siddha or Unani drugs.]

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