Drugs and Cosmetics Act, 1940
33L. Application of provisions to Government departments
The provisions of this Chapter except those contained in section
33K shall apply in relation to the manufacture for sale, sale, or distribution
of any 10[Ayurvedic. Siddha or Unani] drug by any department of
Government as they apply in relation to the manufacture for sale, sale, or
distribution of such drug by any other person.