Chapter not to apply to Ayurvedic | Drugs and Cosmetics Act, 1940 | Bare Acts | Law Library

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Drugs and Cosmetics Act, 1940

33A. Chapter not to apply to Ayurvedic; Siddha or Unani drugs

Save as otherwise provided in this Act, nothing contained in this Chapter shall apply to ¹⁰[Ayurvedic, Siddha or Unani drugs.]

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