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The Director of Education: 5. (1) The Director of Education shall be appointed by the Board on the recommendations of the Selection Committee constituted for the purpose and he shall be a whole-time salaried officer of the University. (2) The Director of Education shall be entitled to rent free and unfurnished residential accommodation. (3) The Director of Education shall hold office for a term of five years and shall be eligible for reappointment: Provided that Director of Education on attaining the age of sixty-five years shall cease to hold office as such. (4) The Director of Education shall be responsible for planning, co-ordination and supervision for all educational programmes in the various Faculties of the University.    |
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