The Dourine Act, 1910
1.Short title and extent.
- This Act may be called the Dourine Act, 1910.
- This section extends to the whole of India except 2[the territories which,
immediately before the 1st November, 1956, were comprised in Part B States]:
the rest of this Act extends only to such areas as the State Government may, by notification3
in the Official Gazette, direct.