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The Dourine Act, 1910
S. No
Contents
1
Short title and extent
2
Definitions
3
Registration of horses
4
Appointment of inspectors and veterinary practitioners
5
Powers of inspector
6
Duties of inspector
7
Inspection of horses
8
Powers of veterinary practitioner
9
Compensation for horse destroyed, etc
10
Settlement of compensation
11
Committees for hearing appeals
12
Appeals
13
Vexatious entries and searches
14
Rules
15
Penalties
16
Protection to persons acting under Act
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