The Dourine Act, 1910
10.Settlement of compensation.
- A veterinary practitioner may award, as compensation
to be paid under section 9 in respect of each horse castrated or destroyed under section 8, a sum
not exceeding two hundred and fifty rupees.
- If, in the opinion of the veterinary practitioner, the amount which should
be paid as such compensation exceeds two hundred and fifty rupees, he shall
report accordingly to the Collector, ho shall decide the amount to be so paid.