The Dourine Act, 1910

16.Protection to persons acting under Act.

No suit, prosecution or other legal proceeding shall lie against any person for anything which is, in good faith, done or intended to be done under this Act.

1. Subs. by Act 8 of 1920, s, 5, for the original clause.
2. The word "and" at the end of cl. (b) and the whole of clause (c) rep. by s. 5, ibid.
3. Subs. by Act 8 of 1920, s.6, for the original cls. (b) and (c)

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