The Dock Workers (Regulation of Employment) Amendment Act, 1980
[Act No. 49 of 1980]
[29th November, 1980.]
| Contents |
| Title |
Dock Workers (Regulation of Employment) Amendment Act, 1980 |
| Sections |
Particulars |
| 1. |
Short title |
| 2. |
[Amendment of section 3.] Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 3 and the First Schedule (w.e.f. 31-3-1988). |
| 3. |
Validation |
| 4. |
[Amendment of section 8.] Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 3 and the First Schedule (w.e.f. 31-3-1988). |
| 5. |
[Insertion of new section 8A.] Rep. by s. 3 and the First Schedule, ibid. (w.e.f. 31-3-1988). |
