Dock Workers (Safety, Health and Welfare) Act, 1986
23. Amendment of Act
9 of 1948. –
In the Dock Workers
(Regulation of Employment) Act, 1948, in section 3, in sub-section (2), -
a.
In
clause (g) the words “and welfare” shall be omitted:
b.
Clause
(h) shall be omitted.