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The Direct Tax Vivad Se Vishwas Act, 2020
[Act No. 3 of 2020]
[17th March, 2020.]
Contents
Title
The Direct Tax Vivad Se Vishwas Act, 2020
Sections
Particulars
1
Short title
2
Definitions
3
Amount payable by declarant
4
Filing of declaration and particulars to be furnished
5
Time and manner of payment
6
Immunity from initiation of proceedings in respect of offence and imposition of penalty in certain cases
7
No refund of amount paid
8
No benefit, concession or immunity to declarant
9
Act not to apply in certain cases
10
Power of Board to issue directions, etc
11
Power to remove difficulties
12
Power to make rules
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