The Diplomatic Relations (Vienna Convention) Act, 1972

[Act No. 43 of 1972]

[29th August, 1972.]

Contents
Sections	Chaptericulars
Title	The Diplomatic Relations (Vienna Convention) Act
1.	Short title and extent
2.	Application of Vienna Convention on Diplomatic Relations
3.	Application of certain privileges and immunities to diplomatic missions and their members pursuant to international agreement
4.	Restrictions on privileges and immunities
5.	Waiver
6.	Restrictions on certain exemptions from customs duty, etc
7.	Privileges and immunities of citizens of India
8.	Restrictions on entry into diplomatic premises
9.	Evidence
10.	Power to make rules
11.	Notifications issued and rules made under this Act to be laid before Parliament
The Schedule	Provisions of The Vienna Convention on Diplomatic Relations, 1961
Articles	Which Shall Have force of Law
	Article 1
	Article 22
	Article 23
	Article 24
	Article 27
	Article 28
	Article 29
	Article 30
	Article 31
	Article 32
	Article 33
	Article 34
	Article 35
	Article 36
	Article 37
	Article 38
	Article 39
	Article 40