The Diplomatic and Consular Officers (Oaths and Fees) Act, 1948

[Act No. 41 of 19481]

[3rd September, 1948.]

Contents:
Title	The Diplomatic and Consular Officers (Oaths and Fees) Act, 1948
Sections:	Parteiculars:
1.	Short title
2.	Definitions
3.	Powers as to oaths and notarial acts abroad
4.	Punishment for offences under this Act
5.	Trial of offences
6.	Power to prescribe fees
7.	Publication and issue of tables of fees
8.	Power to make rules