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Depositories Act, 1996

7. What to accompany Form

Every appeal shall be filed in the Form in duplicate and shall be accompanied by two copies (at least one of which shall be a certified copy) of the order of the Board appealed against and other documents to support the grounds of objection mentioned in the appeal.

Explanation : For the purpose of this rule "certified copy" includes the copy which was originally supplied to the appellant as well as a photocopy thereof duly authenticated by the appellant or his authorized representative as a true copy.









  

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