The Delivery of Books and Newspapers (Public Libraries) Act, 1954
2. Definitions.-
In this Act, unless the context otherwise requires:-
(a) "book" includes every volume, part or division of a volume and pamphlet, in any language, and every sheet of music, map, chart or plan separately printed or lithographed, but does not include a newspaper published in conformity with the provisions of section 5 of the Press and Registration of Books Act, 1867(XXV of 1867):
2[(aa) 'newspaper' means any printed periodical work containing public news or comments on public news published in conformity with the provisions of section 5 of the Press and Registration of Books Act, 1867 (25 of 1867).]
(b) "public libraries" means the National Library at Calcutta and any three other libraries which may be specified by the Central Government in this behalf by notification in the Official Gazette.
2. Ins. by s. 4, ibid. (w.e.f. 29-12-1956).