Delimitation Act, 2002

Contents
Sections	Particulars
	Preamble
1	Short title
2	Definitions
3	Constitution of Delimitation Commission
4	Duties of the Commission
5	Associate members
6	Casual vacancies
7	Procedure and powers of the Commission
8	Readjustment of number of seats
9	Delimitation of constituencies
10	Publication of orders and their date of operation
11	Power to maintain delimitation orders up-to-date
12	Repeal