Delimitation Act, 2002

2. Definitions.-

In this Act, unless the context otherwise requires,-

a.   "article" means an article of the Constitution;

b.   "associate member" means a member nominated under section 5;

c.   "Commission" means the Delimitation Commission constituted under section 3;

d.   "Election Commission" means the Election Commission referred to in article 324;

e.   "member" means a member of the Commission and includes the Chairperson; and

f.   "State" includes a Union territory having a Legislative Assembly but does not include the State of Jammu and Kashmir.

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