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The Delhi (Urban Areas) Tenants Relief Act, 1961
[Act No. 30 of 1961]
[28th August, 1961.]
Contents
Title
Delhi (Urban Areas) Tenants Relief Act, 1961
Sections
Particulars
1.
Short title, extent and commencement
2.
Definitions
3.
Grounds of ejectment of tenant
4.
Abatement of proceedings
5.
Restoration of land to tenant in certain cases
6.
Rent
7.
Act to override contracts, etc.
8.
Power to make rules
9.
Repeal
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