The Delhi Special Police Establishment Act, 1946

[Act No. 25 of 1946]

[19th November, 1946]

Contents
Title	Delhi Special Police Establishment Act, 1946
Sections	Particulars
1.	Short title and extent
2.	Constitution and powers of special police establishment
3.	Offences to be investigated by special police establishment
4.	Superintendence and administration of Special Police Establishment
4A.	Committee for appointment of Director
4B.	Terms and conditions of service of Director
4BA.	Director of Prosecution
4C.	Appointment for posts of Superintendent of Police and above, extension and curtailment of their tenure, etc.
5.	Extension of powers and jurisdiction of special police establishment to other areas
6.	Consent of State Government to exercise of powers and jurisdiction
6A.	Approval of Central Government to conduct, inquiry or investigation
7	[Repeal of Ordinance 22 of 1946.] Rep. by the Repealing and Amending Act, 1950 (35 of 1950), s. 2 and Sch. I.