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Schedule II

[See Section 8]

1. Air conditioner.

2. Electrical heater.

3. Water cooler.

4. Geyser.

5. Refrigerator.

6. Cooking range.

7. Furniture.

8. Garden meant to be used by the tenant exclusively.

9. Playground meant to be used by the tenant exclusively.

10. Sun-breakers.









  

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