81. Causing obstruction or mischief by animal.-
No person shall cause obstruction, damage, injury, danger, alarm or mischief in any street or public place-
(i) by misbehaviour, negligence or ill-usage in the driving, management, treatment or care of any animal or vehicle; or
(ii) by driving any vehicle or animal laden with timber, poles or other unwieldy articles through a street or public place contrary to any regulation made in that behalf.