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5A. [Special provision as to delimitation, etc.].

Omitted by the Delhi Municipal Corporation Amendment Act 1993 (67 of 1993), s. 7 (w.e.f. 1-10-1993).

1. Subs. by Act 67 of 1993, s. 3, for sub-section (7) (w.e.f 1-10-1993).

2. Ins. by s. 3, ibid. (w.e.f. 1-10-1993).

3. Ins. by s. 4, ibid. (w.e.f. 1-10-1993).

4. Subs. by s. 5, ibid. for section 4 (w.e.f. 1-10-1993).

5. Subs. by Act 42 of 1961, s. 3, for section 5 (w.e.f. 12-9-1961).

6. Subs. by Act 55 of 1974, s. 4, for sub-section (1) (w.e.f. 10-1-1975).

7. The word "and" omitted by Act 67 of 1993, s. 6 (w.e.f. 1-10-1993).

8. Ins. by s. 6, ibid. (w.e.f. 1-10-1993).









  

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