Part II.-Motor vehicles (adapted and used for Invalids) the registered unladen weight of which does not exceed three hundred kilograms
| Sl. No. |
If after registration, removal or cancellation of registration of motor vehicles (adapted and used for invalids) takes place and its age from the month of first registration- |
Rate of refund |
| (1) |
(2) |
(3) |
| Rs. |
| 01 |
one year or less...... |
90 |
| 02 |
more than one year but not more than two years...... |
80 |
| 03 |
more than two years but not more than three years...... |
70 |
| 04 |
more than three years but not more than four years...... |
60 |
| 05 |
more than four years but not more than five years....... |
50 |
| 06 |
more than five years but not more than six years...... |
40 |
| 07 |
more than six years but not more than seven years...... |
30 |
| 08 |
more than seven years but not more than eight years....... |
20 |
| 09 |
more than eight years but not more than nine years. . . . . . . . . . . |
10 |
| 10 |
more than nine years..... |
Nil |
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