Delhi Motor Vehicles Taxation Act, 1962 | Bare Acts | Law Library

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Schedule IB

[See section 10(2)(b)]

Group A.-Motor cycles fitted solely with pneumatic tyres

Part 1.-Motor cycles, tricycles (including motor scooters and cycles wilh attachment for propelling the same by mechanised power

Sl. No.	If after registration, removal or cancellation of registration of vehicle takes place and its age from the month of first registration is-	Rate of refund
Sl. No.		Motor cycles, scooters	Scooterettes,autocycles	Tricycles	Vehicles specified in column (3) or (5) used for drawing a trailer or side car (for side car)
(1)	(2)	(3)	(4)	(5)	(6)
		Rs.	Rs.	Rs.	Rs.
01	one year or less.....	360	180	450	135
02	more than one year but not more than two years .	320	160	400	120
03	more than two years but not more than three years. .	280	140	350	105
04	more than three years but not more than four years.	240	120	300	90
05	more than four years but not more than five years. .	200	100	250	75
06	more than five years but not more than six years. .	160	80	200	60
07	more than six years but not more than seven years. .	120	60	150	45
08	more than seven years but not more than eight years	80	40	100	30
09	more than eight years but not more than nine years.	40	20	50	15
10	more than nine years......	Nil	Nil	Nil	Nil

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