Part II.-Motor vehicles (adapted and used for invalids) the registered unladen weight of which does not exceed three hundred kilograms
| Sl. No. |
If after registration the vehicle is not used for a quarter or more and its age from the month of first registration is- |
Rate of refund per quarter |
|
| Rs. |
| (1) |
(2) |
(3) |
| 01 |
one year or less..... |
1.25 |
| 02 |
more than one year but not more than two years..... |
1.25 |
| 03 |
more than two years but not more than three years..... |
1.25 |
| 04 |
more than three years but not more than four years..... |
1.25 |
| 05 |
more than four years but not more than five years..... |
1.25 |
| 06 |
more than five years but not more than six years..... |
1.25 |
| 07 |
more than six years but not more than seven years..... |
1.25 |
| 08 |
more than seven years but not more than eight years..... |
1.25 |
| 09 |
more than eight years but not more than nine years..... |
1.25 |
| 10 |
more than nine years |
Nil |
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