Delhi Motor Vehicles Taxation Act, 1962 | Bare Acts | Law Library

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Schedule IA

[See Section 10 (I)(b)]

Group A.-Motor Vehicles Fitted Solely With Pneumatic tyres

Part 1.-Motor cycles, tricycles (including motor scooters and cycles with attachment for propelling the same by mechanised power)

Sl. No.	If after registration the vehicle is not used for a quarter or more and its age from the month of first registration is-	Motor cycles, scooters	Scooterettes, autocycles	Tricycles	Vehicles specified in column (3) or (5) used for drawing a trailer or side car (for side car)
(1)	(2)	(3)	(4)	(5)	(6)
		Rs.	Rs.	Rs.	Rs.
01	one year or less	5.00	2.50	6.00	1.75
02	more than one year but not more than two years	5.00	2.50	6.00	1.75
03	more than two years but not more than three years	5.00	2.50	6.00	1.75
04	more than three years but not more than four years	5.00	2.50	6.00	1.75
05	more than four years but not more than five years	5.00	2.50	6.00	1.75
06	more than five years but not more than six years	5.00	2.50	6.00	1.75
07	more than six years but not more than seven years	5.00	2.50	6.00	1.75
08	more than seven years but not more than eight years	5.00	2.50	6.00	1.75
09	more than eight years but not more than nine years	5.00	2.50	6.00	1.75
10	more than nine years	Nil	Nil	Nil	Nil

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