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Part C

So. No Age of the motor vehicle from the month of first registration Group A of Part B-Amount on motor vehicles specified in Items- Group B of Part B Motor vehicles
I(a) I(b) I(c) I(d) II III(a) III(b) III(c) III(d) IV(a) IV(b)
(1) (2) (3) (4) (5) (6) (7) (8) (9) (10) (11) (12) (13) (14)
Rs. Rs. Rs. Rs. Rs. Rs. Rs. Rs. Rs. Rs. Rs. Rs.
1. more than one year but not more than two years 360 180 450 135 90 1125 1440 2070 1350 540 1080 The amount shown forGoup A Motor vehicles plusfifty per cent.thereof.
2. more than two years but not more than three years 320 160 400 120 80 1000 1280 1840 1200 480 960
3. more than three years but not more than four years 280 140 350 105 70 875 1120 1610 1050 240 840
4. more than four years but not more than five years 240 120 300 90 60 750 960 1380 900 360 720
5. more than five years but not more than six years 200 100 250 75 50 625 800 1150 750 300 600
6. more than six years but not more than seven years 160 80 200 60 40 500 640 920 600 240 480
7. more than seven years but not more than eight years 120 60 150 45 30 375 480 690 450 180 360
8. more than eight years but not more than nine years 80 40 100 30 20 250 320 460 300 120 240
9. more than nine years but not more than ten years 40 20 50 15 10 125 160 230 150 60 120
10 more than ten years Nil Nil Nil Nil Nil Nil Nil Nil Nil Nil Nil

NOTES:-1. The amount indicated in column (6) is in addition to the amount specified in column (3) or (5).

2. The amount indicated in column (11) is for every one thousand kilograms or part thereof and in addition to the amount specified in column (10).

3. The amount indicated in column (12) or (13) is in addition to the amount specified in column (8), (9), (10) or (11).

  

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