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The Delhi Land Reforms (Amendment) Act, 1966
[Act No. 1 of 1966]
[18th March, 1966.]
Contents
Title
The Delhi Land Reforms (Amendment) Act, 1966
Sections
Particulars
1
Short title.
2
[Repealed.]
3
[Repealed.]
4
Validation of action taken under sections 11 and 13
5
Repeal and saving
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