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The Delhi High Court (Amendment) Act, 1980
[Act No. 37 of 1980]
[2nd July, 1980.]
Contents
Title
The Delhi High Court (Amendment) Act, 1980
Sections
Particulars
1.
Short title and commencement
2.
[Repealed.]
3
[Repealed.]
4.
Power of Chief Justice to transfer pending suits and proceedings to subordinate courts
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