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Chapter I Preliminary 1. Short title, extent and commencement.- (1) This Act may be called the Delhi Co-operative Societies Act, 1972. (2) It extends to the whole of the Union territory of Delhi. (3) It shall come into force on such date1 as the Lieutenant-Governor may, by notification in the Delhi Gazette, appoint. 1. 2nd April, 1973, vide notification No. 7(15)/65-73/coop/3613, Delhi Gazette, Extraordinary, Part IV, dated 16th March 1973.    |
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