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The Delhi (Delegation of Powers) Act, 1964
[Act No. 23 of 1964]
[16th June, 1964.]
Contents
Sections
Chaptericulars
Title
Delhi (Delegation of Powers) Act, 1964
1.
Short title and extent
2.
Definitions
3.
Delegation of powers, etc., vested in Administrator under certain laws
The Schedule
[See Section 3]
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