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Custom Act, 1962 81. Regulations in Respect of Baggage. – The Board may make regulations, - (a) providing for the manner of declaring the contents of any baggage; (b) providing for the custody, examination, assessment to duty and clearance of baggage; (c) providing for the transit or transhipment of baggage from one customs station to another or to a place outside India. GOODS IMPORTED OR EXPORTED BY POST    |
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