Custom Act, 1962
62.
Control over Warehoused Goods. –
(1)
All warehoused goods shall be subject to the control of the proper officer.
(2)
No person shall enter a warehouse or remove any goods there from without the
permission of the proper officer.
(3)
The proper officer may cause any warehouse to be locked with the lock of the
Customs Department and no person shall remove or break such lock.
(4)
The proper officer shall have access to every part of a warehouse and power to
examine the goods therein.